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Citedby 447 docs - [
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Saroj Kumari And Ors. vs The State Of Haryana And Anr. on 9 September, 1974
Rajinder Singh vs State Of Haryana & Ors on 2 December, 2004
Rajinder Singh vs State Of Haryana & Ors on 2 December, 2004
Rishi Dutt Gulati And Anr. vs The State Of Punjab And Ors. on 11 April, 1983
Dr. N.B. Khare vs The State Of Delhi on 26 May, 1950
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central government act
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Central Government Act
Section 4 in The Punjab Laws Act, 1872
4. [ Enactments repealed.] Rep. by the Second Repealing and Amending Act, 1914 (17 of 1914 ), s. 3 and Sch. II. Civil Judicature