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[Section 2(gg)(j)(ii)(b)] [Section 2(gg)(j)(ii)] [Section 2(gg)(j)] [Section 2(gg)] [Section 2] [Complete Act]
Central Government Act
Section 2(gg)(j)(ii)(b)(6) in The Industrial Disputes Act, 1947
(6) any activity of the Government relatable to the sovereign functions of the Government including all the activities carried on by the departments of the Central Government dealing with defence research, atomic energy and space; or