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Citedby 3 docs
Society Of Catalysts vs Star Plus Tv, Star India Pvt. Ltd. ... on 11 September, 2008
Sub vs Ansuyaben on 23 September, 2010
Sub vs Ansuyaben on 27 September, 2010

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[Section 2(1)] [Section 2] [Complete Act]
Central Government Act
Section 2(1)(e) in The Consumer Protection Act, 1986
(e) " consumer dispute" means a dispute where the person against whom a complaint has been made, denies or disputes the allegations contained in the complaint.