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Citedby 24 docs - [
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Union Of India vs Bharat Vijay Mills Co. Ltd. on 1 January, 1800
Union Of India And Ors. vs Ahmedabad Manufacturing And ... on 6 April, 1984
I.T.C. Ltd. vs M.K. Chipkar And Others on 1 January, 1800
Mahabir Kishore & Ors vs State Of Madhya Pradesh on 31 July, 1989
Union Of India vs Bharat Vijay Mills Co. Ltd. on 6 April, 1984
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Section 17(1)(c) in The Limitation Act, 1963
(c) the suit or application is for relief from the consequences of a mistake; or