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foreign exchange management act
foreigners act
foreign exchange management act 1999
foreign exchange management act doctypes:laws
section 2(47)
foreigners act doctypes: laws
section 47(a)
exchange management act, 1999
[
Section 47(2)
] [
Section 47
] [
Complete Act
]
Central Government Act
Section 47(2)(c) in The Foreign Exchange Management Act, 1999
(c) the period within which and the manner of repatriation of foreign exchange under section 8;