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[Section 63A(5)] [Section 63A] [Complete Act]
Central Government Act
Section 63A(5)(c) in The Motor Vehicles Act, 1939
(c) subject to any rules that may be made under section 63C, the provisions of this Chapter relating to the grant, revocation and suspension of permits and of countersignatures of permits by a State Transport Authority or Regional Transport Authority shall,, as far as may be, apply to the grant, revocation and suspension of permits and of countersignatures of permits by the Commission;