Mobile View
Main Search
Forums
Advanced Search
Disclaimer
User Queries
factories act 1948
factories act
factories act doctypes:laws
section 7(a)
factories act 1948 doctypes:laws
[
Section 7(1)(d)
] [
Section 7(1)
] [
Section 7
] [
Complete Act
]
Central Government Act
Section 7(1)(d)(ii) in The Factories Act, 1948
(ii) to be carried on in the factory during the next twelve months in the case of all factories;