Mobile View
Main Search Forums Advanced Search Disclaimer
Citedby 1 docs
Union Of India (Uoi) vs Abn Amro Bank And Ors. on 21 September, 2005

Loading...
User Queries
[Section 47] [Complete Act]
Central Government Act
Section 47(1) in The Foreign Exchange Management Act, 1999
(1) The Reserve Bank may, by notification, make regulations to carry out the provisions of this Act and the rules made thereunder.