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Citedby 1 docs
Union Of India (Uoi) vs Abn Amro Bank And Ors. on 21 September, 2005
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foreign exchange management act
foreigners act
foreign exchange management act 1999
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foreigners act doctypes: laws
section 47(a)
exchange management act, 1999
[
Section 47
] [
Complete Act
]
Central Government Act
Section 47(1) in The Foreign Exchange Management Act, 1999
(1) The Reserve Bank may, by notification, make regulations to carry out the provisions of this Act and the rules made thereunder.