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A.Kamarunnisa Ghori vs Writ Petitions Filed Under ... on 11 July, 2012
K.Prabhakaran vs P.Jayarajan on 11 January, 2005
Sujal Vijaybhai Patel vs State Of Gujarat & on 31 January, 2013
M. Muniswamiah And Sons vs E.K. Govinda Raj on 11 November, 1964
Vikram Anand vs Rakesh Singha on 13 September, 1994
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Section 8 in The Indian Penal Code, 1860
8. Gender.-- The pronoun" he" and its derivatives are used of any person, whether male or female.