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Citedby 56 docs - [View All]
Kalyan Kumar Gogoi vs Ashutosh Agnihotri And Anr. on 12 April, 2007
Mr. J. Robert vs Mr. Ram Jethmalani on 8 June, 1990
Tazuddin Ahmed vs Dhaniram Talukdar on 28 August, 1958
Ramlal vs Vishveshwar Nath on 1 August, 1967
P.N. Balasubrahmanyan vs Election Tribunal Of North Arcot ... on 5 November, 1952

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[Complete Act]
Central Government Act
Section 25 in The Representation Of The People Act, 1951.
25. 3[ Provision of polling stations for constituencies. The district, election officer shall, with the previous approval of the Election Commission, provide a sufficient number of polling stations for every constituency the whole or greater part of which lies within his jurisdiction, and shall publish, in such manner as the Election Commission may direct, a list showing the polling stations so provided and the polling areas or groups of voters for which they have respectively been provided.]