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Citedby 1 docs
Dukhuram Gupta vs Co-Operative Agricultural ... on 9 December, 1959
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co operative societies act
co-operative societies
43(5)
co-operative societies doctypes: laws
[
Section 43
] [
Complete Act
]
Central Government Act
Section 43(5) in The Co- Operative Societies Act, 1912
(5) All rules made under this section shall be published in the Official Gazette and on such publication shall have effect as if enacted in this Act.