Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
indian succession act
indian succession act, 1925
succession act
succession
indian succession
"indian succession act"
indian acts
indian succession act doctypes: laws
succession doctypes: laws
sec. 370(2) of indian succession act
indian succession act, 1925 doctypes:subsubsection
370 doctypes:laws
section 370
[
Section 370(2)
] [
Section 370
] [
Complete Act
]
Central Government Act
Section 370(2)(d) in The Indian Succession Act, 1925
(d) any debenture or other security for money issued by, or on behalf of, a local authority;