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section 7(a)
7(2)
[
Section 7(2)
] [
Section 7
] [
Complete Act
]
Central Government Act
Section 7(2)(a) in The Sugar- Cane Act, 1934
(a) the carrying out of inquiries preliminary to the exercise of the powers conferred by section 3;
1. The words" Subject to the control of the G. G. in C." omitted by the A. O. 1937.