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Mamta Dinesh Vakil vs Bansi S. Wadhwa on 6 November, 2012
Sm. Kishori Bala Mondal vs Tribhanga Mondal And Ors. on 19 August, 1980
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Central Government Act
Section 15 in The Indian Succession Act, 1925
15. Domicile acquired by woman on marriage.- By marriage a woman acquires the domicile of her husband, if she had not the same domicile before.