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Citedby 265 docs - [View All]
Shanthi Parkash And Ors. vs The State Of Haryana And Ors. on 26 November, 1970
Guru Nanak Ex Servicemen ... vs The State Of Haryana And Ors. on 15 April, 1971
Gian Chand And Ors. vs The State Of Punjab And Anr. on 2 February, 1996
Babu Ram Jagdish Kumar & Co., Etc., ... vs State Of Punjab & Ors., Etc., Etc on 4 May, 1979
National Assn. Of Motion Pictures ... vs Union Of India And Ors. on 20 December, 1982

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Central Government Act
Section 6 in The Punjab Laws Act, 1872
6. Decisions in cases not specially provided for. In cases not otherwise specially provided for, the Judges shall decide according to justice, equity and good conscience.