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Sri Venkataramana Devaruand ... vs The State Of Mysore And ... on 8 November, 1957
Sardar Syedna Taher Saifuddin ... vs The State Of Bombay on 9 January, 1962
Sardar Sarup Singh & Others vs The State Of Punjab & Others on 1 April, 1959
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Sri Sahasra Lingeshwara Temple, ... vs State Of Karnataka, Rep. By Its ... on 8 September, 2006
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the constitution of india
the constitution of india 1949
constitution of india doctypes: laws
article 26
"constitution of india"
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Article 26
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Constitution
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Central Government Act
Article 26(b) in The Constitution Of India 1949
(b) to manage its own affairs in matters of religion;