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Citedby 69 docs - [View All]
Ganpat Chandrabhan vs Tulsi Ramchandra on 10 December, 1923
Juharimal Senaji vs Liladhar Madhavji Satwara on 22 July, 1948
Tulsiram Motiram Marwadi vs Shankar Nana Patil on 6 September, 1943
Fadu Jhala vs Gour Mohun Jhala And Ors. on 21 May, 1892
Jitendra Nath Palit vs Lokendra Nath Palit And Ors. on 15 July, 1915

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[Complete Act]
Central Government Act
Section 1 in The Specific Relief Act, 1963
1. Short title, extent and commencement.-
(1) This Act may be called the Specific Relief Act, 1963 .
(2) It extends to the whole of India except the State of Jammu and Kashmir.
(3) It shall come into force on such date 1[ as the Central Government may, by notification in the Official Gazette, appoint.