Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
limitation act
the limitation act 1963
limitation
limitation act doctypes:laws
"limitation act"
limitation act of 1963, doctypes: laws
"limitation act"
[
Section 3(2)(a)
] [
Section 3(2)
] [
Section 3
] [
Complete Act
]
Central Government Act
Section 3(2)(a)(i) in The Limitation Act, 1963
(i) in an ordinary case, when the plaint is presented to the proper officer;