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Citedby 165 docs - [View All]
V.H. Doshi vs Collector Of Customs on 15 April, 1986
Uma Balasaraswathi vs Collector Of Customs on 3 August, 1987
Union Of India And Ors. vs Khalil Kacherim on 14 October, 1968
K.R. Ahmed Shah vs Additional Collector Of Customs, ... on 14 April, 1980
Commissioner Of Customs vs Ashok Kumar Jain & Anr on 5 November, 2012

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[Complete Act]
Central Government Act
Section 77 in The Customs Act, 1962
77. Declaration by owner of baggage. The owner of any baggage shall, for the purpose of clearing it, make a declaration of its contents to the proper officer.