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Citedby 24 docs - [
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Lucky Bharat Garage (Private) ... vs Regional Transport Authority And ... on 9 February, 1965
M.K. Padmanabhan vs The State Of Madras, Represented ... on 1 September, 1955
M.P. State Road Transport ... vs State Transport Appellate ... on 9 January, 2001
M.P. State Road Transport ... vs State Transport Appellate ... on 22 January, 2003
State Of Rajasthan vs Sarajjuddin And Anr. on 2 January, 1985
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motor vehicle act
motor vehicle
motor vehicle act 1939
section 68
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Section 68
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Complete Act
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Central Government Act
Section 68(1) in The Motor Vehicles Act, 1939
(1) A State Government may make rules for the purpose of carrying into effect the provisions of this Chapter.