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Citedby 1 docs
Pratap Chandra Mehta vs State Bar Council Of M.P.& Ors. on 9 August, 2011
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sec 49 (1) of advocates act
[
Section 49(1)
] [
Section 49
] [
Complete Act
]
Central Government Act
Section 49(1)(i) in The Advocates Act, 1961
(i) 2[ general principles for guidance of State Bar Councils and the manner in which directions issued or orders made by the Bar Council of India may be enforced;