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The Trial And Punishment Of Social And Economic Offences Government ...

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prevention of food adulteration act
food adulteration act
food adulteration
prevention food adulteration
prevention of food adulteration act, 1954
food
prevention of adulteration act
[Section 3(2)] [Section 3] [Complete Act]
Central Government Act
Section 3(2)(i) in The Prevention Of Food Adulteration Act, 1954
(i) 4[ one representative nominated by the Indian Standards Institution referred to in clause (e) of section 2 of the Indian Standards Institution' (Certification of Marks) Act, 1952 .] (36 of 1952 ).