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Madhu Singh Mukh Ram vs Ram Saran Chand Mittal And Ors. on 8 February, 1965

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[Section 130] [Complete Act]
Central Government Act
Section 130(2) in The Representation Of The People Act, 1951.
(2) Any person who contravenes the provisions of sub- section (1) shall be punishable with fine which may extend to two hundred and fifty rupees.