Section 30(1)(b) in The Plantations Labour Act, 1951

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Central Government Act

(b) if a young person, one day for every fifteen days of work performed by him. 1[

1. Proviso omitted by Act 58 of 1981, s. 11 (w. e. f. 26- 1- 1982 ).

1[ 2[ Explanation 1].-- For the purposes of calculating leave under this sub- section,--