Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
factories act 1948
factories act
factories act doctypes:laws
factories act 1948 doctypes:laws
[
Section 41A(1)(i)
] [
Section 41A(1)
] [
Section 41A
] [
Complete Act
]
Central Government Act
Section 41A(1)(i)(iii) in The Factories Act, 1948
(iii) not more than three other persons as deemed fit by the State Government.