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Ram Dial vs Sant Lal And Others on 23 April, 1959
Kailash vs State U.P on 21 February, 1992
Ramesh Chand Ardawatiya vs Anil Panjwani on 5 May, 2003
Ajai Kumar Goel vs Anil Kumar Sharma on 19 January, 1994
Dr I.B. Gupta vs State Of U.P on 14 January, 1994

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education fromdate: 01-01-1950 todate: 31-03-2011 doctypes: allahabad
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Allahabad High Court
Dr. Govind Bihari Lal And Another vs Sri Anil Sant, Secretary, Higher ... on 29 January, 2010

Court No. - 10

Case :- CONTEMPT APPLICATION (CIVIL) No. - 48 of 2010

Petitioner :- Dr. Govind Bihari Lal And Another Respondent :- Sri Anil Sant, Secretary, Higher Education And Another Petitioner Counsel :- R.P. Dubey

With

Contempt Application (Civil) No.17 of 2010, Niranjan Lal Sharma vs. Anil Sant, Secretary, Higher Education and another

Contempt Application (Civil) No. 49 of 2010, Ram Nath and others vs. Anil Sant, Secretary, Higher Education, Government of U.P. and another Contempt Application (Civil) No.60 of 2010, Kirtik Chand Gupta and others vs. Anil Sant,Secretary, Higher Education and another Contempt Application (Civil) No. 69 of 2010, Dr. Kailash Chandra Goel and others vs. Miyan Jan, Director of Higher Education, U.P., Allahabad Contempt Application (Civil) No. 70 of 2010, Vijay Kumar Garg vs. Miyan Jan, Director of Higher Education, U.P., Allahabad Contempt Application (Civil) No. 71 of 2010, Dr. Sarita Goel and others vs. Miyan Jan, Director of Higher Education, U.P., Allahabad Contempt Application (Civil) No.137 of 2010, Smt. Veena Jain and others vs. Anil Sant, Secretary, Higher Education, Government of U.P. and another Contempt Application (Civil) No.138 of 2010, Dr. Praveen Kumar Gupta and others vs. Anil Sant, Secretary, Higher Education, Government of U.P. and another

Contempt Application (Civil) No.139 of 2010, Dr. Pradip Kumar Johri and another vs. Anil Sant, Secretary, Higher Education, Government of U.P. and another

Contempt Application (Civil) No.189 of 2010, Tula Ram and others vs. Sri Miya John, Director Higher Education U.P. at Allahabad. Contempt Application (Civil) No.145 of 2010, Dr. Surendra Kumar and others vs. Miyan Jaan, Director of Higher Education, U.P., Allahabad Contempt Application (Civil) No.160 of 2010, Dr. Aruna Kapoor and others vs. Dr. Miyan Jan, Director of Higher Education, U.P., Allahabad and another Contempt Application (Civil) No.174 of 2010, Dr. Kailash Chandra Jain vs. Miyan Jan, Director of Higher Education, U.P., Allahabad Contempt Application (Civil) No.245 of 2010, Smt. Rekha Saxena vs. Anil Sant, Secretary, Higher Education and another

Contempt Application (Civil) No.353 of 2010, Hem Chand Mark David vs. Anil Sant, Secretary, Higher Education and another Contempt Application (Civil) No. 354 of 2010, Dr. A.B. Sinha and others vs. Anil Sant, Secretary, Higher Education and another Contempt Application (Civil) No.365 of 2010, Rajendra Prasad Agarwal and others vs. Dr. Miyan Jaan, Director of Education (Higher ), Allahabad. Contempt Application (Civil) No.392 of 2010, Dr. R.K. Goel and others vs. Anil Sant, Secretary, Higher Education and another Contempt Application (Civil) No.393 of 2010, Ram Jeet Maurya and others vs. Anil Sant, Secretary, Higher Education and another Contempt Application (Civil) No.394 of 2010, Dr. Hirdaya Nath Tripathi and another vs. Anil Sant, Secretary, Higher Education and another Contempt Application (Civil) No.397 of 2010, Dr. Madan Mohan Gupta and others vs. Anil Sant, Secretary, Higher Education and another Contempt Application (Civil) No.398 of 2010, Ratan Lal Singhal and others vs. Anil Sant, Secretary, Higher Education and another Contempt Application (Civil) No.190 of 2010, Dr. Rohan Singh and others vs. Anil Sant, Secretary, Higher Education and another Contempt Application (Civil) No.205 of 2010, Dr. Vinod Kumar Gupta and another vs. Anil Sant, Secretary, Higher Education and another

AND

Contempt Application (Civil) No.207 of 2010, Dr. Pramod Chandra Sharma and others vs. Anil Sant, Secretary, Higher Education and another

Hon'ble Vikram Nath,J.

Sri M.C. Chaturvedi, learned Chief Standing Counsel has filed an application seeking exemption of the opposite party no.1 for today and on future dates. It is supported by an affidavit of opposite party. The reasons given for non appearance for today is accepted. However the request for exemption from future dates is refused.

List this case on 15.2.2010. On the said date the opposite party no.1 shall again remain present before this Court alongwith status affidavit.

Order Date :- 29.1.2010

RPS