Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
industrial disputes act
industrial disputes act 1947
industrial disputes
industrial disputes act doctypes: laws
"industrial disputes act"
[
Section 25B(2)(b)
] [
Section 25B(2)
] [
Section 25B
] [
Complete Act
]
Central Government Act
Section 25B(2)(b)(iii) in The Industrial Disputes Act, 1947
(iii) he has been absent due to temporary disablement caused by accident arising out of and in the course of his employment; and