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[Section 5(xi)] [Section 5] [Complete Act]
Central Government Act
Section 5(xi)(xix) in The Tezpur University Act, 1993
(xix) to confer autonomous status on a College or an Institu- tion or a Department, as the case may be, in accordance with the Statutes;
(XX) to determine standards of admission to the University, which may include examination, evaluation or any other method of testing;