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Citedby 1 docs
Public Prosecutor vs Muthu Naicker on 22 August, 1962
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prevention of food adulteration act
food adulteration act
food adulteration
prevention food adulteration
prevention of food adulteration act, 1954
food
prevention of adulteration act
[
Section 1
] [
Complete Act
]
Central Government Act
Section 1(1) in The Prevention Of Food Adulteration Act, 1954
(1) Short title, extent and commencement. This Act may be called the Prevention of Food Adulteration Act, 1954 .