Mobile View
Main Search Forums Advanced Search Disclaimer
User Queries
[Section 52BB(9)] [Section 52BB] [Complete Act]
Central Government Act
Section 52BB(9)(c) in The Insurance Act, 1938
(c) receiving evidence on affidavits; and any proceeding before the Administrator under this section shall be deemed to be a judicial proceeding within the meaning of sections 193 and 228 of the Indian Penal Code (45 of 1860 ).