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Citedby 431 docs - [View All]
Teletube Electronics Ltd. vs Joint Commissioner Of Income Tax on 28 September, 2001
The Management Of vs A.M.Sekar on 6 June, 2011
Krishnan Nair vs Perumbalath Kizhakkiniyakath ... on 23 December, 1966
Smt. Roshan Minoo Patel And Others vs Union Of India, Rep. By Its ... on 22 July, 2011
Khuraijam Ongbi Thoibisana Devi ... vs Akoijam Amubi Singh (Deceased By ... on 28 April, 1982

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Section 2 in The Indian Evidence Act, 1872
2. [ Repeal of enactments.] Rep. by the Repealing Act, 1938 (1 of 1938 ), s. 2 and Sch.