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Video Master And Etc. vs Union Of India (Uoi) And Ors. on 4 August, 1986

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[Section 4(1)] [Section 4] [Complete Act]
Central Government Act
Section 4(1)(iia) in The Cinematograph Act, 1952
(iia) 1[ sanction the film for public exhibition restricted to members of any profession or any class of persons, having regard to the nature, content and theme of the film; or]