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factories act 1948
factories act
factories act doctypes:laws
factories act 1948 doctypes:laws
[
Section 87A
] [
Complete Act
]
Central Government Act
Section 87A(5) in The Factories Act, 1948
(5) The provisions of sub- section (4) shall be without prejudice to the rights of the parties under the Industrial Disputes Act, 1947 (14 of 1947 ).