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limitation act
the limitation act 1963
limitation
limitation act doctypes:laws
"limitation act"
limitation act of 1963, doctypes: laws
"limitation act"
[
Section 2(i)
] [
Section 2
] [
Complete Act
]
Central Government Act
Section 2(i)(ii) in The Limitation Act, 1963
(ii) any person whose estate is represented by the plaintiff as executor, administrator or other representative;