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arbitration
arbitration and conciliation act, 1996
arbitration and conciliation act
arbitration act
arbitration act 1996 doctypes: laws 31
"arbitration and conciliation act 1996 "
arbitration and conciliation
conciliation
arbitration doctypes:laws
arbitration and conciliation act 1996 doctypes: laws
"arbitration and conciliation act" 1996
"arbitration and conciliation"
arbitration and conciliation doctypes:laws
arbitration act doctypes:laws
[
Section 56(1)
] [
Section 56
] [
Complete Act
]
Central Government Act
Section 56(1)(a) in The Arbitration And Conciliation Act, 1996
(a) the original award or a copy thereof duly authenticated. in the manner required by the law of the country in which it was made;