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Citedby 9 docs - [
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R.J. Gujar vs Jamnadas Gopalji And Anr. on 13 March, 1969
Chhedi Lal And Anr. vs Municipal Medical Officer Of ... on 1 June, 1979
U.H. Shah vs Abdulhabib Abdulmajeed And Ors. on 10 March, 1976
Narain Prasad vs The State Of Rajasthan And Anr. on 23 December, 1977
Usman Ali Khan vs State on 5 December, 1963
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prevention of food adulteration act
food adulteration act
food adulteration
prevention food adulteration
prevention of food adulteration act, 1954
food
section 10
prevention of adulteration act
[
Section 10(1)(a)
] [
Section 10(1)
] [
Section 10
] [
Complete Act
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Central Government Act
Section 10(1)(a)(i) in The Prevention Of Food Adulteration Act, 1954
(i) any person selling such article;