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Citedby 33 docs - [View All]
Pandharinath Kishtiah ... vs Deputy Director Of Enforcement, ... on 5 October, 1978
Motia Rani Bhatia vs Additional Director Of ... on 8 September, 1982
Rayala Corporation (P) Ltd. & Ors vs Director Of Enforcement, New ... on 23 July, 1969
Union Of India And Another vs Vijay Chand Jain on 9 February, 1977
Rayala Corporation (P) Ltd. And ... vs Director Of Enforcement, New ... on 23 July, 1961

User Queries
[Section 4] [Complete Act]
Central Government Act
Section 4(1) in The Foreign Exchange Regulation Act, 1973
(1) The Central Government may appoint such persons as it thinks fit to be officers of Enforcement.