Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Citedby 33 docs - [
View All
]
Pandharinath Kishtiah ... vs Deputy Director Of Enforcement, ... on 5 October, 1978
Motia Rani Bhatia vs Additional Director Of ... on 8 September, 1982
Rayala Corporation (P) Ltd. & Ors vs Director Of Enforcement, New ... on 23 July, 1969
Union Of India And Another vs Vijay Chand Jain on 9 February, 1977
Rayala Corporation (P) Ltd. And ... vs Director Of Enforcement, New ... on 23 July, 1961
User Queries
foreigners act
sec. 4
foreigners act doctypes: laws
[
Section 4
] [
Complete Act
]
Central Government Act
Section 4(1) in The Foreign Exchange Regulation Act, 1973
(1) The Central Government may appoint such persons as it thinks fit to be officers of Enforcement.