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Hyder Mohiuddin vs Life Insurance Corporation Of ... on 9 December, 1997

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[Complete Act]
Central Government Act
Section 64J in The Insurance Act, 1938
64J. Functions of Executive Committee of Life Insurance Council.
(1) The functions of the Executive Committee of the Life Insurance Council shall be--
(a) to aid, advise and assist insurers carrying on life insurance business in the matter of setting up standards of conduct and sound practice and in the matter of rendering efficient service to holders of life insurance policies;
(b) to render advice to the Controller in the matter of controlling the expenses of insurers in respect of their life insurance business in India;
(c) to bring to the notice of the Controller the case of any insurer acting in a manner prejudicial to the interests of holders of life insurance policies;
(d) to act in any matter incidental or ancillary to any of the matters specified in clauses (a) to (c) as, with the approval of the Central Government, may be notified by the Life Insurance Council in the Gazette of India.
(2) For the purpose of enabling it effectively to discharge its functions, the Executive Committee of the Life Insurance Council may collect such sums of money, whether by way of fees or otherwise, as may be prescribed from all members and associate members of the Insurance Association of India who carry on life insurance business.