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Citedby 59 docs - [View All]
Bhaskar Narayanrao Band vs The Vice-Chancellor, Nagpur ... on 11 April, 1969
The Gujarat University, ... vs Krishna Ranganath Mudholkar And ... on 21 February, 1962
T.V. Balan And Ors. vs University Of Calicut And Ors. on 12 April, 1996
Shri Krishna Rangnath Mudholkar vs Gujarat University And Ors. on 24 January, 1962
The Gujarat University, ... vs Krishna Ranganath Mudholkar And ... on 21 September, 1962

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[Complete Act]
Central Government Act
Section 18 in The Tezpur University Act, 1993
18. Authorities of the University. The following shall be the authorities of the University:-
(1) the Board of Management;
(2) the Planning and Academic Committee;
(3) the Academic Council;
(4) the Planning Board;
(5) the Boards of Studies;
(6) the Finance Committee; and
(7) such other authorities as may be declared by the Statutes to be the authorities of the University.