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[Section 92(1)] [Section 92] [Complete Act]
Central Government Act
Section 92(1)(a) in The Motor Vehicles Act, 1939
(a) the grant and authentication of travelling passes, certificates or authorisations to persons temporarily taking motor vehicles out of 1[ India] to any place outside India or to persons temporarily proceeding out of 1[ India] to any place outside- India and desiring to drive a motor vehicle during their absence 2[ from India];