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Raghbir Singh Gill vs Gurcharan Singh Tohra & Ors on 9 May, 1980
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representation of peoples act
representation of people act, 1951
section 94
"section 94"
act, 1951
[
Complete Act
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Central Government Act
Section 94 in The Representation Of The People Act, 1951.
94. Secrecy of voting not to be infringed. No witness or other person shall be required to state for whom he has voted at an election.