Mobile View
Main Search
Forums
Advanced Search
Disclaimer
User Queries
factories act 1948
factories act
factories act doctypes:laws
79
factories act 1948 doctypes:laws
[
Section 79(1)
] [
Section 79
] [
Complete Act
]
Central Government Act
Section 79(1)(i) in The Factories Act, 1948
(i) if an adult, one day for every twenty days of work performed by him during the previous calendar year;