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Citedby 15 docs - [View All]
Alok Chaturvedi (Dr.) And Ors. vs State Of Rajasthan And Ors. on 5 September, 2006
M.Arumugam vs State Of Tamil Nadu on 29 January, 2013
Satyanarayan Patnaik vs State Of Orissa And Anr. on 29 September, 1986
O.Devassy,S/O.Ouseph,Aged 70 ... vs Joint Registrar Of Co-Operative on 22 August, 2008
N.K.Joseph, President vs The Joint Registrar Of Co-Op on 30 June, 2009

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[Section 32] [Complete Act]
Central Government Act
Section 32(2) in The Co- Operative Societies Act, 1912
(2) Any investments or deposits made before the commencement of this Act which would have been valid if this Act had been in force are hereby ratified and confirmed.