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Citedby 13 docs - [
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Wealth-Tax Officer vs Niranjan Narottam (Individual) on 19 June, 1985
Biri Trading Co. vs Member, Board Of Revenue on 22 August, 1967
J.K.K. Angappan & Bros. vs Commissioner Of Income-Tax on 5 December, 1972
Hajee K. Assainar vs Commissioner Of Income-Tax on 4 September, 1970
Hajee K. Assainar vs Commissioner Of Income-Tax, ... on 4 September, 1970
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finance act
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Central Government Act
Section 1(2) in The Finance Act, 1996
(2) It shall come into force on the 1st day of April, 1996 .