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Citedby 11 docs - [
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I.B.P. Company Ltd. And Ors. And ... vs Ramashish Prasad Singh And Ors. on 3 January, 2006
Dalpatbhai Jasraj Dalwadi And ... vs State Of Gujarat on 18 December, 2006
Rameshwar Mistry And Anr. vs Bebulal Mistry on 12 February, 1990
Kishan Lal And Anr. vs The Punjab National Bank And Ors. on 10 January, 1994
Byreddy Govinda Reddy V. ... vs Suresh Babu on 15 December, 2000
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specific relief act
specific relief
specific relief act 1963
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Section 2
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Central Government Act
Section 2(a) in The Specific Relief Act, 1963
(a) " obligation" includes every duty enforceable by law;