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SCA/911/2010 1/ 1 ORDER

IN

THE HIGH COURT OF GUJARAT AT AHMEDABAD

SPECIAL CIVIL APPLICATION No. 911 of 2010

=========================================================

SANTOSH CARGO MOVERS THROUGH SOLE PROP.PRABHAKAR G JADAV - Petitioner(s)

Versus

UNION

OF INDIA THROUGH GENERAL MANAGER & 1 - Respondent(s)

========================================================= Appearance :

MR

SALIL M THAKORE for Petitioner(s) : 1, None for Respondent(s) : 1 -

2.

=========================================================

CORAM

:

HONOURABLE MS. JUSTICE R.M.DOSHIT

and

HONOURABLE MR.JUSTICE K.M.THAKER

Date

: 02/02/2010

ORAL

ORDER

(Per

: HONOURABLE MS. JUSTICE R.M.DOSHIT)

NOTICE

returnable on 5th February 2010. Direct service is permitted on condition that the service shall be effected latest by 3rd February 2010.

(K.M.Thaker, J.) (Ms.R.M.Doshit, J.)

/moin

   

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