Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
trade marks act
trade mark
trade mark act 1999
"the trade marks act,1999"
marks
[
Section 86
] [
Complete Act
]
Central Government Act
Section 86(b) in The Trade Marks Act, 1999
(b) in the case of a Member, the age of sixty- two years, whichever is earlier