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SCA/9443/2010 1/ 1 ORDER

IN

THE HIGH COURT OF GUJARAT AT AHMEDABAD

SPECIAL

CIVIL APPLICATION No. 9443 of 2010

=========================================================

U

N MEHTA HEART INSTITUTE NURSING ASSOCIATION THROUGH GENERA - Petitioner(s)

Versus

STATE

OF GUJARAT & 1 - Respondent(s)

========================================================= Appearance :

MR

MUKUL SINHA for Petitioner(s) : 1,MR SUBRAMANIAM IYER for Petitioner(s) : 1, MR

ANAND L SHARMA, AGP for Respondent(s) : 1, MR SI NANAVATI, SR. ADVOCATE WITH MR PS CHARI for Respondent(s) : 2,

=========================================================

CORAM

:

HONOURABLE MR.JUSTICE H.K.RATHOD

Date

: 12/08/2010

ORAL

ORDER

Not

before this Court.

Registry is directed to place this matter before Hon'ble the Chief Justice for necessary orders.

If,

petitioner is having any urgency, let petitioner may approach the registry for urgent circulation of this matter.

[H.K.

RATHOD, J.]

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