Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
foreign exchange management act
foreigners act
foreign exchange management act 1999
foreign exchange management act doctypes:laws
foreigners act doctypes: laws
exchange management act, 1999
[
Section 2(1)
] [
Section 2
] [
Complete Act
]
Central Government Act
Section 2(1)(r) in The Foreign Exchange Management Act, 1999
(r) " legal practitioner" shall have the meaning assigned to it in clause (i) of sub- section (1) of section 2 of the Advocates Act, 1961 (25 of 1961 );