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Citedby 102 docs - [View All]
Narbada Prasad vs State Of Madhya Pradesh And Ors. on 10 February, 1981
Naraindas Indurkhya vs The State Of Madhya Pradesh & Ors on 18 March, 1974
Shyamlal Lachman vs Umacharan Ramdulare Tiwari on 30 April, 1960
State Of Bhopal And Ors vs Champalal And Ors on 19 December, 1963
The State Of Maharashtra Through ... vs Valu Yesu Suryavanshi (Nhavi) And ... on 17 January, 2008

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Central Government Act
Section 4 in The Madhya Pradesh Reorganisation Act, 2000
4. State of Madhya Pradesh and territorial divisions thereof.- On and from the appointed day, the State of Madhya Pradesh shall comprise the territories of the existing State of Madhya Pradesh other than those specified in section 3.